COMMISSIONER OF INCOME TAX Vs. EXCEL INDUSTRIES LTD

Referred Judgements :-

HOYSTEAD V. COMMISSIONER OF TAXATION [REFERRED TO]
INCOME TAX APPELLATE TRIBUNAL IN JAMSHRI RANJITSINGHJI SPINNING AND WEAVING MILLS V. INSPECTING ASSISTANT COMMISSIONER [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CITY I VS. SHOORJI VALLABHDAS AND CO [REFERRED TO]
POONA ELECTRIC SUPPLY CO LIMITED BOMBAY IN BOTH THE APPEALS VS. COMMISSIONER OFINCOME TAX BOMBAY CITY I BOMBAY IN BOTH THE APPEALS [REFERRED TO]
JODHA MAL KUTHIALA VS. COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR HIMACHAL PRADESH AND PATIALA [REFERRED TO]
MORVI INDUSTRIES LIMITED VS. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL II VS. BIRLA GWALIOR PRIVATE LIMITED [REFERRED TO]
PARASHURAM POTTERY WORKS COMPANY LIMITED VS. INCOME TAX OFFICER CIRCLE 1 WARD A RAJKOT GUJARAT [REFERRED TO]
STATE BANK OF TRAVANCORE VS. COMMISSIONER OF INCOME TAX KERALA [REFERRED TO]
RADHASOAMI SATSANG SAOMIBAGH AGRA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
GODHRA ELECTRICITY CO LTD VS. COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD [REFERRED TO]