LAWS(SC)-2013-8-86

KUSHESWAR NATH PANDEY Vs. STATE OF BIHAR

Decided On August 05, 2013
Kusheswar Nath Pandey Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) Heard Mr. Nagender Rai, learned senior counsel appearing for the Appellant, Mr. Arijit Prasad, learned Counsel for the State of Bihar and Mr. Mohan Jain, learned Additional Solicitor General for the Respondent No. 5.

(2.) Leave granted.

(3.) This appeal seeks to challenge the judgment and order rendered by the Division Bench of the Patna High Court in L.P.A. No. 266 of 2011 dated 19.9.2012 whereby the Division Bench reversed the judgment of the Learned Single Judge of that High Court in case No. 4369 of 2010.