ESSA @ ANJUM ABDUL RAZAK Vs. STATE OF MAHARASHTRA

Referred Judgements :-

J.K. COTTON SPINNING AND WEAVING MILLS CO. LTD. VS. STATE OF UTTAR PRADESH [REFERRED TO]
RAM KARAIA VS. SIMLA BANKING INDUSTRIAL COMPANY LIMITED [REFERRED TO]
KUMAON MOTOR OWNERS UNION LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
SAT PAUL VS. DELHI ADMINISTRATION [REFERRED TO]
SARWAN SINGH VS. KASTURI LAL [REFERRED TO]
U P STATE ELECTRICITY BOARD VS. HARI SHANKAR JAIN [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA CHANDRASEKHAR BOSE VS. D J BAHADUR:UNION OF INDIA [REFERRED TO]
SHEELA BARSE II VS. UNION OF INDIA [REFERRED TO]
ASHOKA MARKETING LIMITED SAHU JAIN SERVICES LIMITED K B PARSAI BENNETT COLEMAN AND COMPANY LIMITED VS. PUNJAB NATIONAL BANK:PUNJAB NATIONAL BANK:UNION OF INDIA:LIFE INSURANCE CORPORATION OF INDIA [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD VS. BASSI COLD STORAGE KHARAR [REFERRED TO]
UCO BANK VS. OFFICIAL LIQUIDATOR HIGH COURT BOMBAY [REFERRED TO]
SANJAY DUTT VS. STATE [REFERRED TO]
STATE BANK OF PATIALA VS. S K SHARMA [REFERRED TO]
CANTONMENT BOARD MHOW CANTONMENT BOARD SAUGOR VS. M P STATE ROAD TRANSPORT CORPN :REWA TRANSPORT SERVICES REWA [REFERRED TO]
GAURAV JAIN VS. UNION OF INDIA [REFERRED TO]
THYSSEN STAHLUNION GMBH VS. STEEL AUTHORITY OF INDIA LIMITED [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. LEKH RAJ [REFERRED TO]
MANAGEMENT OF MCD VS. PREM CHAND GUPTA [REFERRED TO]
S N DUBE VS. N B BHOIR [REFERRED TO]
ARNIT DAS VS. STATE OF BIHAR [REFERRED TO]
ANDHRA PRADESH STATE FINANCIAL CORPORATION VS. OFFICIAL LIQUIDATOR [REFERRED TO]
LAL SINGH VS. STATE OF GUJARAT [REFERRED TO]
T.M.A. PAI FOUNDATION AND ORS. VS. STATE OF KARNATAKA AND ORS. [REFERRED TO]
MADAN SINGH VS. STATE OF BIHAR [REFERRED TO]
TEXTILE LABOUR ASSOCIATION VS. OFFICIAL LIQUIDATOR [REFERRED TO]
PRATAP SINGH VS. STATE OF JHAKHAND [REFERRED TO]
BHARAT PETROLEUM CORPN LTD VS. MADDULA RATNAVALLI [REFERRED TO]
KRISHNA KUMAR BIRLA VS. RAJENDRA SINGH LODHA [REFERRED TO]
MOHMED AMIN ALIAS AMIN CHOTELI RAHIM MIYAN SHAIKH VS. C B I [REFERRED TO]
HARI RAM VS. STATE OF RAJASTHAN [REFERRED TO]
MAHARASHTRA STATE CO OP BANK LTD VS. ASSISTANT PROVIDENT FUND COMMISSIONER [REFERRED TO]
MULLA VS. STATE OF U P [REFERRED TO]
STATE OF U P VS. KRISHNA MASTER [REFERRED TO]
MAHADEV GOVIND GHARGE VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
WAMAN VS. STATE OF MAHARASHTRA [REFERRED TO]
EMPLOYEES PROVIDENT FUND COMMISSIONER VS. O L OF ESSKAY PHARMACEUTICALS LIMITED [REFERRED TO]
ABUZAR HOSSAIN ALIAS GULAM HOSSAIN VS. STATE OF WEST BENGAL [REFERRED TO]