(1.) Delay condoned in filing the application for substitution. Application for substitution is allowed.
(2.) Delay condoned in filing the special leave petition.
(3.) Leave granted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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