LAWS(SC)-2013-9-136

O.P. BHANDARI Vs. BIMAL GURANG AND ORS.

Decided On September 09, 2013
O.P. Bhandari Appellant
V/S
Bimal Gurang And Ors. Respondents

JUDGEMENT

(1.) CONSEQUENT upon the dismissal of Writ Petition (Civil) No. 354 of 2005, nothing survives in this Contempt Petition for our consideration and decision.

(2.) ACCORDINGLY , the Contempt Petition also stands disposed of.

(3.) ORDERED accordingly.