S SIVAGURU Vs. STATE OF TAMIL NADU

Referred Judgements :-

SYED KHALID RIZVI AND ORS. V. UNION OF INDIA AND ORS. [REFERRED TO]
GOVIND PRASAD V. R.G. PARSAD AND ORS. [REFERRED TO]
INDIAN AIRLINES OFFICERS' ASSN. V. INDIAN AIRLINES LTD. AND ORS. [REFERRED TO]
SECRETARY,JAIPUR DEVELOPMENT AUTHORITY,JAIPUR V. DAULAT MAL JAIN AND ORS. [REFERRED TO]
GURSHARAN SINGH AND ORS. V. NEW DELHI MUNICIPAL COMMITTEE AND ORS. [REFERRED TO]
UDAY PRATAP SINGH AND ORS. V. STATE OF BIHAR AND ORS. [REFERRED TO]
SANT RAM SHARMA VS. STATE OF RAJASTHAN [RELIED ON]
KOSHAN LAL TANDON KUNJ BEHARI VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. P K ROY [REFERRED TO]
STATE OF MYSORE VS. M H KRISHNA MURTHY [REFERRED TO]
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD VS. A V R SIDDHANTTI [REFERRED TO]
S L SAGHDEV VS. UNION OF INDIA [REFERRED TO]
R S MAKASHI VS. I M MENON [REFERRED TO]
WING COMMANDER J KUMAR VS. UNION OF INDIA [REFERRED TO]
K MADHAVAN DWARKA NATH VS. UNION OF INDIA [REFERRED TO]
VINAY KUMAR VERMA VS. STATE OF BIHAR [REFERRED TO]
GURDEEP SINGH VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
K C GUPTA VS. LT GOVERNOR OF DELHI [REFERRED TO]
R K SETHI VS. OIL AND NATURAL GAS COMMISSION [REFERRED TO]
STATE OF MADHYA PRADESH VS. DHARAM BIR [REFERRED TO]
S I ROOPLAL VS. LT GOVERNOR [REFERRED TO]
SURAJ PRAKASH GUPTA VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
PRADIP CHANDRA PATNAIK VS. PRAMOD CHANDRA PATNAIK [REFERRED TO]
PRAFULLA KUMAR DAS VS. STATE OF ORISSA [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
R S GARG VS. STATE OF U P [REFERRED TO]
SANJAY KUMAR MANJUL VS. CHAIRMAN UPSC [REFERRED TO]
NANI SHA VS. STATE OF ARUNACHAL PRADESH [REFERRED TO]
SHEIKH ABDUL RASHID VS. STATE OF J AND K [REFERRED TO]
DHANANJAY MALIK VS. STATE OF UTTARANCHAL [REFERRED TO]
LAXMI RATTAN COTTON MILLS LTD VS. STATE OF U P [REFERRED TO]
HARYANA STATE ELECTRICITY BOARD VS. GULSHAN LAL [REFERRED TO]
RESHMA KUMARI VS. MADAN MOHAN [REFERRED TO]
SHANTI SPORTS CLUB VS. UNION OF INDIA [REFERRED TO]
B MANMAD REDDY VS. CHANDRA PRAKASH REDDY [REFERRED TO]
HARI BANSH LAL VS. SAHODAR PRASAD MAHTO [REFERRED TO]