UNION OF INDIA Vs. B.V.GOPINATH

Referred Judgements :-

SEAFORDCOURT ESTATES LTD VS. ASHER [REFERRED TO]
ULAGAPPA AND ORS. VS. DIV. COMMR.,MYSORE [REFERRED TO]
STATE OF MADHYA PRADESH VS. M V NARASIMHAN [REFERRED TO]
STEEL AUTHORITY OF INDIA SUCCESSOR OF BOKARO STEEL LIMITED VS. PRESIDING OFFICER LABOUR COURT AT BOKARO STEEL CITY DHANBAD [REFERRED TO]
STATE OF UTTAR PRADESH VS. BRAHM DATT SHARMA [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO]
STATE OF KARNATAKA VS. APPA BALU INGALE [REFERRED TO]
P V SRINIVASA SASTRY VS. COMPTROLLER AND AUDITOR GENERAL [REFERRED TO]
FOREST RANGE OFFICER KHUSHBOO ENTERPRISES VS. P MOHAMMAD ALI:FOREST RANGE OFFICER [REFERRED TO]
SAHNI SILK MILLS PRIVATE LIMITED VS. EMPLOYEES STATE INSURANCE CORPORATION [REFERRED TO]
EXECUTIVE ENGINEER BIHAR STATE HOUSING BOARD VS. RAMESH KUMAR SINGH [REFERRED TO]
INSPECTOR GENERAL OF POLICE VS. THAVASIAPPAN [REFERRED TO]
DIRECTOR GENERAL ESI VS. T ABDUL RAZAK [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
SPECIAL DIRECTOR VS. MOHAMMAD GHULAM GHOUSE [REFERRED TO]
UNION OF INDIA VS. KUNISETTY SATYANARAYANA [REFERRED TO]
COAL INDIA LTD VS. SAROJ KUMAR MISHRA [REFERRED TO]
SECRETARY MIN OF DEFENCE VS. PRABHASH CHANDRA MIRDHA [REFERRED TO]
GOVERMENT OF A P VS. M A MAJEED [REFERRED TO]