NASIRUDDIN Vs. SITA RAM AGARWAL

Referred Judgements :-

SHANTILAL M. BHAYANI V. SHANTI BAI [REFERRED TO]
V K VERMA VS. RADHEY SHYAM [REFERRED TO]
HUKUMDEV NARAIN YADAV VS. LALIT NARAIN MISHRA [REFERRED TO]
PREM RAJ VS. RAM CHARAN [REFERRED TO]
COMMISSIONER OF SALES TAX U P LUCKNOW VS. PARSON TOOLS AND PLANTS KANPUR [REFERRED TO]
GANPAT LADHA VS. SASHIKANT VISHNU SHINDE [REFERRED TO]
SHYAMCHARAN SHARMA VS. DHARAMDAS [REFERRED TO]
SANTOSH MEHTA VS. OM PRAKASH [REFERRED TO]
RAM MURTI VS. BHOLA NATH [REFERRED TO]
GANESH PRASAD SAH KESARI VS. LAKSHMI NARAYAN GUPTA [REFERRED TO]
B P KHEMKA PRIVATE LIMITED VS. BIRENDRA KUMAR BHOWMICK [REFERRED TO]
MANJU CHOUDHARY VS. DULAL KUMAR CHANDRA [REFERRED TO]
UNION OF INDIA VS. FILIP TIAGO DE GAMA OF VEDEM VASCO DE GAMA [REFERRED TO]
LAKSHMI VENKATESHWARA ENTERPRISES PVT LIMITED VS. SYEDA VAJHIUNNISSA BEGUM [REFERRED TO]
MUKRI GOPALAN VS. CHEPPILAT PUTHANPURAYIL ABOOBACKER [REFERRED TO]
STATE OF WEST BENGAL VS. KARTICK CHANDRA DAS [REFERRED TO]
SHIBU CHANDRA DHAR VS. PASUPATI NATH AUDDYA [REFERRED TO]
E PALANISAMY VS. PALANISAMY [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
UNIQUE BUTYLE TUBE INDUSTRIES PRIVATE LIMITED VS. UTTAR PRADESH FINANCIAL CORPORATION [REFERRED TO]
KULAMANI KAR VS. ORISSA LAND REFORMS TRIBUNAL-CUM-SUBORDINATE JUDGE AND [REFERRED TO]
GOPAL DASS VS. NATHULAL BARAYA [REFERRED TO]