BALRAM KUMAWAT Vs. UNION OF INDIA

Referred Judgements :-

OM KUMAR AND OTHERS V. UNION OF INDIA [REFERRED]
STATE OF WEST BENGAL PLAINTIFF THE ADVOCATES GENERAL FOR THE STATES OF MADHYA PRADESH THE ADVOCATES GENERAL FOR THE STATES OF PUNJAB THE ADVOCATES GENERAL FOR THE STATES OF ASSAM THE ADVOCATES GENERAL FOR THE STATES OF ORISSA THE ADVOCATES GENERAL FOR T VS. UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFE [REFERRED]
MADANLAL RAMCHANDRA DAGA MURLIDHAR MAGNIRAM DAGA VS. STATE OF MAHARASHTRA [REFERRED]
MURLIDHAR MEGHRAJ LOYA VS. STATE OF MAHARASHTRA [REFERRED]
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS TO GOVERNMENT OF WEST BENGAL VS. ABANI MAITY [REFERRED]
GANESHMAL JASHRAJ VS. GOVERNMENT OF GUJARAT [REFERRED]
STATE OF MAHARASHTRA VS. NATWARLAL DAMODARDAS SONI [REFERRED]
KASAMBHAI ABDULREHMANBHAI SHEIKH KACHHIA PATEL SHANTILAL KODERLAL VS. STATE OF GUJARAT [REFERRED]
THTPPASWAMY VS. STATE OF KARNATAKA [REFERRED]
TINSUKHIA ELECTRIC SUPPLY COMPANY LIMITED VS. STATE OF ASSAM [REFERRED [AIR 1990 SC 123] (PARA 15) 12.]
MOHAN KUMAR SINGHANIA MAHESH D PATHAK NITIN D WAKANKAR NAVNEET GOEL S VENKATESWAR DINESH KUMAR SINGH ROHIT CHOUDHARY ANIL KANT R MANJUNATHASWAMY ARUN KUMAR RAY VS. UNION OF INDIA [REFERRED]
PAPNASAM LABOUR UNION VS. MADURA COATS LIMITED [REFERRED]
STATE OF HIMACHAL PRADESH VS. PIRTHI CHAND [REFERRED]
UNION OF INDIA VS. GARWARE NYLONS LIMITED [REFERRED]
STATE OF UTTAR PRADESH VS. CHANDRIKA [REFERRED]
STATE OF KARNATAKA VS. SAVEEN KUMAR SHETTY [REFERRED]
KHET SINGH VS. UNION OF INDIA [REFERRED]
LALIT JALAN VS. BOMBAY GAS COMPANY LIMITED [REFERRED]
INDIAN HANDICRAFTS EMPORIUM VS. UNION OF INDIA [REFERRED]