APARNA A SHAH Vs. SHETH DEVELOPERS PVT LTD

Referred Judgements :-

GITA BERRY V. GENESIS EDUCATIONAL FOUNDATION [REFERRED TO]
SABITHA RAMAMURTHY V. R.B.S. CHANNABASAVARADHYA [REFERRED TO]
BALVANTRAI CHIMANLAL TRIVEDI VS. M N NAGRASHNA NATVERLAL NIRALAL TALATI [REFERRED TO]
SHAM SUNDER VS. STATE OF HARYANA [REFERRED TO]
RAGHU LAKSHMINARAYANAN VS. FINE TUBES [REFERRED TO]
S K ALAGH VS. STATE OF U P [REFERRED TO]
JUGESH SEHGAL VS. SHAMSHER SINGH GOGI [REFERRED TO]
OSWAL FATS AND OILS LIMITED VS. ADDITIONAL COMMISSIONER ADMINISTRATION BAREILLY DIVISION BAREILLY [REFERRED TO]
J P BUILDERS VS. A RAMADAS RAO [REFERRED TO]
BANDEEP KAUR VS. S. AVNEET SINGH [REFERRED TO]