KAPILA HINGORANI Vs. STATE OF BIHAR

Referred Judgements :-

SALOMON V. SALOMON AND CO. [REFERRED TO]
DAL CHAND AND ORS. V. COMMISSIONER OF INCOME TAX,PUNJAB [RELIED ON]
WORKMEN EMPLOYED IN ASSN. RUBBER INDUSTRY LTD.,BHAVNAGAR V. ASSOCIATED RUBBER INDUSTRY LTD.,BHAVNAGAR AND ANR. [REFERRED . (PARA 27)]
AEPC V. A.K. CHOPRA [REFERRED TO]
RURAL LITIGATION AND ENTITLEMENT KENDRA AND ORS. V. STATE OF U.P. AND ORS. [REFERRED TO]
ALL INDIA IMAM ORGANISATION AND ORS. V. UNION OF INDIA AND ORS. [REFERRED TO]
STATE OF PUNJAB V. M.S. CHAWLA [REFERRED . (PARA 56)]
APPCB V. M.V. NAIDU [REFERRED TO]
KHARAK SINGH VS. STATE OF UTTAR PRADESH [REFERRED . (PARA 56)]
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VS. INCOME TAX OFFICER B I B WARD HYDERABAD [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. MEENAKSHI MILLS LTD [REFERRED TO]
SATWANT SINGH SAWHNEY ASSISTANT OM PRAKASH KAPUR VS. D RAMARATHNAM PASSPORT OFFICER NEW DELHI:CHIEF PASSPORT OFFICER NEW DELHI [REFERRED TO]
JUGGILAL KAMLAPAT VS. COMMISSIONER OF INCOME TAX U P [RELIED ON]
SUKHDEV SINGH THE OIL AND NATURAL GAS COMMISSION THE L 1 C LIMITED THE INDUSTRIAL FINANCE CORPN EMPLOYEES ASSOCIATION VS. BHAGATRAM SARDAR SINGH RAGHUVANSHI:THE ASSOCIATION OF CLASS II OFFICERS 0 N G C:SHYAM LAL SHARMA:THE INDUSTRIAL FINANCE CORPN [REFERRED TO]
SABHAJIT TEWARY VS. UNION OF INDIA [REFERRED TO]
KARAM CHAND THAPAR AND BROS COAL SALES LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
HEM CHAND THE INTERNATIONAL CENTRE FOR KATHA KALI GURDYAL SINGH CHAGGAR RAM BABU GUPTA VS. DELHI CLOTH AND GENERAL MILLS CO LTD:H K MALIK:KULBUSHAN KUMAR:ANANDI DEVI [REFERRED TO]
HEM CHAND THE INTERNATIONAL CENTRE FOR KATHA KALI GURDYAL SINGH CHAGGAR RAM BABU GUPTA VS. DELHI CLOTH AND GENERAL MILLS CO LTD:H K MALIK:KULBUSHAN KUMAR:ANANDI DEVI [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
HUSSAINBHAI CALICUT VS. ALATH FACTORY THEZHILALI UNION KOZHIKODE [REFERRED TO]
JAGADISH SARAN VS. UNION OF INDIA [REFERRED TO]
JAGADISH SARAN VS. UNION OF INDIA [REFERRED TO]
MUNICIPAL COUNCIL RATLAM VS. VARDICHAN [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
SOM PRAKASH REKHI VS. UNION OF INDIA [REFERRED TO]
PRABHA DUTT VS. UNION OF INDIA [REFERRED TO]
WESTERN COALFIELDS LIMITED BHARAT ALUMINIUM COMPANY LIMITED VS. SPECIAL AREA DEVELOPMENT AUTHORITY KORBA:SPECIAL AREA DEVELOPMENT AUTHORITY KORBA [REFERRED TO]
PEOPLES UNION FOR DEMOCRATIC RIGHTS VS. UNION OF INDIA [REFERRED TO]
PEOPLES UNION FOR DEMOCRATIC RIGHTS VS. UNION OF INDIA [REFERRED TO]
BOARD OF TRUSTEES OF THE PORT OF BOMBAY VS. DILIPKUMAR RAGHAVENDRANATH NADKARNI [REFERRED TO]
OLGA TELLIS VAYYAPVRI KUPPUSAMI VS. BOMBAY MUNICIPAL CORPORATION:STATE OF MAHARASHTRA [REFERRED TO]
M C MEHTA SHRIRAM FOODS AND FERTILISER INDUSTRIES VS. UNION OF INDIA [REFERRED TO]
RURAL LITIGATION AND ENTITLEMENT KENDRA DEVAKI NANDAN PANDEY VS. STATE OF UTTAR PRADESHS:UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH VS. RENUSAGAR POWER CO [REFERRED TO]
KISHEN PATTNAYAK INDIAN PEOPLES FRONT VS. STATE OF ORISSA [REFERRED TO]
S M D KIRAN PASHA VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
SHANTISTAR BUILDERS VS. NARAYAN KHIMALAL TOTAME [REFERRED TO]
SHANTISTAR BUILDERS VS. NARAYAN KHIMALAL TOTAME [REFERRED TO]
CHANDER MOHAN KHANNA VS. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING [REFERRED TO]
CHANDER MOHAN KHANNA VS. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING [REFERRED TO]
UNNI KRISHNAN J P VS. STATE OF ANDHRA PRADESH [REFERRED TO ]
ALL INDIA IMAM ORGANIZATION VS. UNION OF INDIA [REFERRED TO]
NEW HORIZONS LIMITED VS. UNION OF INDIA [REFERRED TO]
P G GUPTA VS. STATE OF GUJARAT [REFERRED TO]
CONSUMER EDUCATION AND RESEARCH CENTRE VS. UNION OF INDIA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. H P STATE RECOGNISED AND AIDED SCHOOLS MANAGING COMMITTEES [REFERRED TO]
STATE OF MAHARASHTRA VS. MANUBHAI PRAGAJI VASHI [REFERRED TO]
CHAMELI SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
B L WADEHRA VS. UNION OF INDIA [REFERRED TO]
M GOVINDARAJU VS. K MUNISAMI GOUNDER [D] [REFERRED TO]
COMMISSIONER OF POLICE DELHI VS. REGISTRAR DELHI HIGH COURT NEW DELHI [REFERRED TO]
AHMEDABAD MUNICIPAL CORPORATION VS. NAWAB KHAN GULAB KHAN [REFERRED TO]
COMMON CAUSE" A REGISTERED SOCIETY DIRECTOR VS. UNION OF INDIA [REFERRED TO]
VISHAKA VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF GUJARAT VS. HONBLE HIGH COURT OF GUJARAT [REFERRED TO]
SECRETARY H S E B VS. SURESH [REFERRED TO]
ELECTRONICS CORPORATION OF INDIA LIMITED VS. SECRETARY REVENUE DEPARTMENT GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
CHAIRMAN RAILWAY BOARD VS. CHANDRIMA DAS [REFERRED TO]
HINCH LAL TIWARI VS. KAMALA DEVI [REFERRED TO]
A I I M S STUDENTS UNION VS. A I I M S [REFERRED TO]
A I I M S STUDENTS UNION VS. A I I M S [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. NATIONAL UNION WATER FRONT WORKERS [REFERRED TO]
PRADEEP KUMAR BISWAS VS. INDIAN INSTITUTE OF CHEMICAL BIOLOGY [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
S K MASTAN BEE VS. GENERAL MANAGER SOUTH CENTRAL RAILWAY [REFERRED TO]
SHARDA VS. DHARMPAL [REFERRED TO]
STATE OF MAHARASHTRA VS. PRAFUL B DESAI [REFERRED TO]