LAWS(SC)-1972-2-22

GHERIYAN JOSEPH POPPALLIL Vs. GEEVARGHESE PHILIP DEAD

Decided On February 16, 1972
GHERIYAN JOSEPH POPPALLIL Appellant
V/S
GEEVARGHESE PHILIP (DEAD) BY HIS LEGAL REPRESENTATIVES Respondents

JUDGEMENT

(1.) After this appeal has been heard for a few days and when it is part-heard today, it has been represented by Mr. S. T. Desai, learned counsel for the appellants, Mr. Sarjoo Prasad, learned counsel for the legal representatives of the deceased first defendant and Mr. D. N. Mukherjee, learned counsel, for the 4th defendant that the parties have been able to come to a settlement and requested that the appeal, may be disposed of as compromised on the following terms:

(2.) The appeal is disposed of in terms of the above settlement.