NOEL HARPER Vs. UNION OF INDIA

Referred Judgements :-

A K GOPALAN VS. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA [REFERRED TO]
CHINTAMANRAO VS. STATE OF MADHYA PRADESH [REFERRED TO]
CHARANJIT LAL CHOWDHARY VS. UNION OF INDIA [REFERRED TO]
STATE OF BOMBAY VS. F N BALSARA [REFERRED TO]
KATHI RANING RAWAT VS. STATE OF SAURASHTRA [REFERRED TO]
STATE OF MADRAS VS. V G ROW:THE UNION OF INDIA AND THE STATE OF TRAVANCORE COCHIN [REFERRED TO]
GURBACHAN SINGH VS. STATE OF BOMBAY [REFERRED TO]
STATE OF PUNJAB VS. AJAIB SINGH [REFERRED TO]
HABEEB MOHAMED PATITIONER VS. STATE OF HYDERABAD [REFERRED TO]
KEDAR NATH BAJORIA S O RAMJIDAS BAJORIA VS. STATE OF WEST BENGAL [REFERRED TO]
K C GAJAPATI NARAYAN DEO VS. STATE OF ORISSA [REFERRED TO]
HARMAN SIGH VS. REGIONAL TRANSPORT AUTHORITY CALCUTTA REGION [REFERRED TO]
BABURAO SHANTARAM MORE VS. BOMBAY HOUSING BOARD [REFERRED TO]
SAGHIR AHMAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
SAKHAWANT ALL VS. STATE OF ORISSA [REFERRED TO]
BUDHAN CHOUDHRY VS. STATE OF BIHAR [REFERRED TO]
D P JOSHI VS. STATE OF MADHYA BHARAT [REFERRED TO]
HANS MULLER OF NIIN?NL IIRG VS. SUPERINTCNDENT PRESIDENCY JAIL CALCUTTA [REFERRED TO]
KISHIP SINGH OTHERS VS. STATE OF RAJASTHAN [REFERRED TO]
P BALAKOTAIAH A SURYAPRASAD RAO DHONDBA ARJUN VS. UNION OF INDIA [REFERRED TO]
EXPRESS NEWSPAPER PRIVATE LTD VS. UNION OF INDIA [REFERRED TO]
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA VS. UNION OF INDIA [REFERRED TO]
BABULAL PARATE VS. STATE OF MAHARASHTRA [REFERRED TO]
DAYA VS. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS [REFERRED TO]
O K GHOSH VS. E X JOSEPH [REFERRED TO]
AKADASI PADHAN VS. STATE OF ORISSA [REFERRED TO]
KHANDIGE SHAM BHAT K KRISHNA BHATTA VS. AGRICULTURAL INCOME TAX OFFICER KASARAGOD:AGRICULTURAL INCOME TAX OFFICER KASARAGOD [REFERRED TO]
RAJA BIRA KISHORE DEB HEREDITARY SUPERINTENDENT JAGANNATH TEMPLE P 0 AND DISTRICT PURI VS. STATE OF ORISSA [REFERRED TO]
MUNICIPAL COMM ITTEE AMRITSAR VS. STATE OF PUNJAB [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
MADHU LIMAYE MADHU LIMAYE VS. SUB DIVISIONAL MAGISTRATE MONGHYR:VED MURTI [REFERRED TO]
DARUKA AND COMPANY VS. UNION OF INDIA [REFERRED TO]
ANANT MILLS COMPANY LIMITED ARYODAYA SPG AND WVG MILLS COMPANY LIMITED MUNICIPAL CORPN OF CITY OF AHMEDABAD STATE OF GUJARAT ARYODAYA SPG AND WVG MILLS COMPANY LIMITED VS. STATE OF GUJARAT:THE ANANT MILLS CO LTD:THE MUNICIPAL CORPN OF THE CITY OF AHMEDABAD:THE MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD [REFERRED TO]
GOBIND VS. STATE OF MADHYA PRADESH [REFERRED TO]
MOHAMMAD SERAJUDDIN NANDARAM HUNTARAM VS. STATE OF ORISSA [REFERRED TO]
REV STAINISLAUS REV STAINISLAUS STATE OF ORISSA VS. STATE OF MADHYA PRADESH:YULITHA HYDE [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
LAXMI KHANDSARI VS. STATE OF UTTAR PRADESH [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD VS. JAN MOHAMMAD USMANBHAL [REFERRED TO]
MOHAN KUMAR SINGHANIA MAHESH D PATHAK NITIN D WAKANKAR NAVNEET GOEL S VENKATESWAR DINESH KUMAR SINGH ROHIT CHOUDHARY ANIL KANT R MANJUNATHASWAMY ARUN KUMAR RAY VS. UNION OF INDIA [REFERRED TO]
PEERLESS GENERAL FINANCE AND INVESTMENT CO LIMITED RESERVE BANK OF INDIA RESERVE BANK OF INDIA RESERVE BANK OF INDIA VS. RESERVE BANK OF INDIA :TIMEX FINANCE AND INVESTMENT COMPANY LIMITED :TIMEX FINANCIAL AND INVESTMENT COMPANY LIMITED :TIMEX FINANCE AND INVESTMENT COMPANY LIMITED [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
PREMIUM GRANITES VS. STATE OF TAMIL NADU [REFERRED TO]
VENKATESHWARA THEATRE VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SUSHILA SAW MILL VS. STATE OF ORISSA [REFERRED TO]
DELHI SCIENCE FORUM NATIONAL TELECOM FEDERATION OF TELECOM EMPLOYEES VS. UNION OF INDIA [REFERRED TO]
KRISHNAN KAKKANTH VS. GOVERNMENT OF KERALA [REFERRED TO]
LAXMIKANT VS. UNION OF INDIA [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
OMBALIK DAS VS. HULISA SHAW [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
INDIAN HANDICRAFTS EMPORIUM VS. UNION OF INDIA [REFERRED TO]
DHARAM DUTT VS. UNION OF INDIA [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
TERI OAT ESTATES P LIMITED VS. U T CHANDIGARH [REFERRED TO]
BASHEER ALIAS N P BASHEER VS. STATE OF KERALA [REFERRED TO]
OM PRAKASH VS. STATE OF UTTAR PRADESH [REFERRED TO]
PUBLIC UNION FOR CIVIL LIBERTIES VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF GUJARAT VS. MIRZAPUR MOTI KURESHI KASSAB JAMAT [REFERRED TO]
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION VS. SURINDER KUMAR DHAWAN [REFERRED TO]
STATE OF H P VS. HIMACHAL PRADESH NIZI VYAVSAYIK PRISHIKSHAN KENDRA SANGH [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
SAHARA INDIA REAL ESTATE CORP. LTD VS. SECURITIES & EXCHANGE BOARD OF INDIA [REFERRED TO]
SHREYA SINGHAL VS. UNION OF INDIA (UOI) [REFERRED TO]
KERALA BAR HOTELS ASSOCIATION VS. STATE OF KERALA [REFERRED TO]
MODERN DENTAL COLLEGE AND RESEARCH CENTRE VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAVINDRA RAMCHANDRA WAGHMARE VS. INDORE MUNICIPAL CORPORATION & ORS. [REFERRED TO]
STATE OF HIMACHAL PRADESH AND OTHERS VS. SATPAL SAINI [REFERRED TO]
EXCEL CROP CARE LIMITED VS. COMPETITION COMMISSION OF INDIA AND ANOTHER [REFERRED TO]
SHAYARA BANO VS. UNION OF INDIA AND OTHERS [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [REFERRED TO]
TEESTA ATUL SETALVAD VS. THE STATE OF GUJARAT [REFERRED TO]
UNION OF INDIA VS. INDIAN RADIOLOGICAL [REFERRED TO]
NAVTEJ SINGH JOHAR VS. UNION OF INDIA THR SECRETARY MINISTRY OF LAW AND JUSTICE [REFERRED TO]
JUSTICE K. S. PUTTASWAMY (RETD) VS. UNION OF INDIA [REFERRED TO]
ASHWANI KUMAR VS. UNION OF INDIA [REFERRED TO]
ANURADHA BHASIN VS. UNION OF INDIA [REFERRED TO]
INDIAN SOCIAL ACTION FORUM VS. UNION OF INDIA [REFERRED TO]