LAWS(SC)-2022-3-68

N. KARTHIKEYAN Vs. STATE OF TAMIL NADU

Decided On March 22, 2022
N. Karthikeyan Appellant
V/S
STATE OF TAMIL NADU Respondents

JUDGEMENT

(1.) UPON being mentioned, Paragraph 35 in the order dtd. 16/3/2022 may be corrected and read as follows: