VIJAY PRATAP YADAV Vs. STATE OF UTTAR PRADESH

JUDGEMENT

(1.) Delay condoned.

(2.) After disposal of Special Leave Petition (Civil)No. 11323 of 2021 by Order dtd. 26/7/2021, Miscellaneous Application No. 1391 of 2021 was preferred, which was rejected by Order dtd. 9/9/2021. Thereafter, Review Petition (Civil)No. 32 of 2022 was preferred by the Special Leave Petitioners which was rejected by Order dtd. 11/1/2022 with following observations:-

(3.) The present Review Petition is now preferred by those who were not parties to the litigation with an application seeking permission to file Review Petition.