(1.) Delay in preferring Review Petition is condoned.
(2.) Application for listing Review Petition in open Court is rejected.
(3.) Relying upon the decision in Bikramjit Singh vs. State of Punjab (2020) 10 SCC 616, it was observed by this Court:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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