AISHAT SHIFA Vs. STATE OF KARNATAKA

Referred Judgements :-

INDIRA NEHRU GANDHI V. SHRI RAJ NARAIN [REFERRED TO]
A K GOPALAN VS. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA [REFERRED TO]
STATE OF WEST BENGAL HABIB MOHAMMAD STATE OF HYDERABAD STATE OF MYSORE VS. ANWAR ALI SARKAR:ANWAR ALI SARKAR [REFERRED TO]
STATE OF TRAVANCORE COCHIN VS. BOMBAY COMPANY LIMITED ALLEPPEY [REFERRED TO]
M P SHARMA OTHERS VS. SATISH CHANDRA DISTRICT MAGISTRATE DELHI [REFERRED TO]
COMMISSIONER HINDU RELIGIOUS ENDOW MENTS MADRAS VS. LAKSHMINDRA THIRTHA SWAMIAR OF SHIRUR MUTT [REFERRED TO]
RATILAL PANACHAND GANDHI VS. STATE OF BOMBAY [REFERRED TO]
RAI SAHIB RAM JAWAYA KAPUR VS. STATE OF PUNJAB [REFERRED TO]
MOHAMMAD HANIF QUARESHI 2 MOHAMMAD ILLIAS 3 GHANI MAHAJAN AND 4 NASIR UD DIN 5 SHEIKH HUSSAIN QUARESHI 6 SHEIKH SUBHAN 7 ABDUL AZIZ 8 MOHAMMAD ISMAIL AND 9 ABDUL RAHIM 10 ABDUL VS. STATE OF BIHAR 2 STATE OF UTTAR PRADESH 3 STATE OF BOMBAY 4 STATE OF MADHYA PRADESH 5 STATE OF MADHYA PRADESH [REFERRED TO]
DWARKA NATH TEWARI VS. STATE OF BIHAR [REFERRED TO]
DURGAH COMMITTEE AJMER ATTORNEY GENERAL FOR INDIA VS. SYED HUSSAIN ALI:SYED HUSSAIN ALI [REFERRED TO]
KHARAK SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
VALIA PEEDIKAKKANDI KATHEESSA UMMA VS. PATHAKKALAN NARAYANATH KUNHAMU DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVES [REFERRED TO]
N K MOHAMMAD SULAIMAN SAHIB VS. N C MOHAMMAD ISMAIL SAHEB [REFERRED TO]
STATE OF MADHYA PRADESH VS. THAKUR BHARAT SINGH [REFERRED TO]
SANT RAM SHARMA VS. STATE OF RAJASTHAN [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
AHMEDABAD ST XAVIERS COLLEGE SOCIETY VS. STATE OF GUJARAT [REFERRED TO]
ZIYAUDDIN BURHANUDDIN BUKHARI VS. BRIJMOHAN RAMDASS MEHRA [REFERRED TO]
UNION OF INDIA P C HADIA UNION OF INDIA VS. MAJJI JANGAMAYYA:V N SRIVASTAVA:THE UNION OF INDIA:G RAMANATHAN:A BHASHYA M [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
BACHAN SINGH STATE OF PUNJAB AND MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH VS. UNION OF INDIA [REFERRED TO]
BISHAMBHAR DAYAL CHANDRA MOHAN JAGDISH PRASAD AGARWAL HARYANA DALL INDUSTRIES KALYANMAL DEEP CHAND AGGARWAL TRADING COMPANY ATTAR SINGH SANTOSH KUMAR J B FLOUR MILLS ANNUPCHAND SHYAMLAL K VS. STATE OF UTTAR PRADESH [REFERRED TO]
S P MITTAL SHRI RAGHUBIR AUROBINDO SOCIETY AUROBINDO SOCIETY VS. UNION OF INDIA [REFERRED TO]
ACHARYA JAGDISHWARANAND AVADHUTA VS. COMMISSIONER OF POLICE CALCUTTA [REFERRED TO]
MOHAMMAD AHMED KHAN VS. SHAH BANG BEGUM [REFERRED TO]
P D AGGARWAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
BIHAR STATE MADARASA EDUCATION BOARD PATNA VS. MADARASA HANFIA ARABIC COLLEGE JAMALIA [REFERRED TO]
ST STEPHENS COLLEGE VS. UNIVERSITY OF DELHI [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
S R BOMMAI VS. UNION OF INDIA [REFERRED TO]
SANTOSH KUMAR VS. SECRETARY MINISTRY OF HUMAN RESOURCES DEVELOPMENT [REFERRED TO]
A S NARAYANA DEEKSHITULU VS. STATE OF ANDHRA PRADESH [REFERRED TO]
C RANGASWAMAIAH VS. KARNATAKA LOKAYUKTA [REFERRED TO]
CHAIRMAN JANDK STATE BOARD OF EDUCATION VS. FEYAZ AHMED MALIK [REFERRED TO]
DANIAL LATIFI VS. UNION OF INDIA [REFERRED TO]
ARUNA ROY VS. UNION OF INDIA [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
COMMISSIONER OF POLICE VS. ACHARYA JAGADISHWARANANDA AVADHUTA [REFERRED TO]
IQBAL BANO VS. STATE OF U P [REFERRED TO]
JOINT ACTION COMMITTEE OF AIRLINES PILOTS ASSOCIATIONS OF INDIA VS. DIRECTOR GENERAL OF CIVIL AVIATION [REFERRED TO]
THAKUR BHARATSINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
M VENKATA SUBBA RAO MATRICULATION HIGHER SECONDARY V VS. M VENKATA SUBBA RAO MATRICULATION HIGHER SECONDARY SCHOOL REP [REFERRED TO]
FATHEMA HUSSAIN SAYED VS. BHARAT EDUCATION SOCIETY [REFERRED TO]
RAS BEHARI LAL VS. EMPEROR [REFERRED TO]
UNION OF INDIA VS. ASHOK KUMAR AGGARWAL [REFERRED TO]
NATIONAL LEGAL SERVICES AUTHORITY VS. UNION OF INDIA [REFERRED TO]
DEVIDAS RAMACHANDRA TULJAPURKAR VS. STATE OF MAHARASHTRA AND ORS. [REFERRED TO]
MODERN DENTAL COLLEGE AND RESEARCH CENTRE VS. STATE OF MADHYA PRADESH [REFERRED TO]
AMNA BINT BASHEER VS. CENTRAL BOARD OF SECONDARY EDUCATION [REFERRED TO]
ASHA RANJAN VS. STATE OF BIHAR & ORS. [REFERRED TO]
SHAYARA BANO VS. UNION OF INDIA AND OTHERS [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [REFERRED TO]
INDIAN YOUNG LAWYERS ASSOCIATION & ORS VS. STATE OF KERALA & ORS [REFERRED TO]
INDIBILITY CREATIVE PVT LTD AND OTHERS VS. GOVT OF WEST BENGAL AND OTHERS [REFERRED TO]
M.SIDDIQ VS. MAHANT SURESH DAS [REFERRED TO]
KANTARU RAJEEVARU VS. INDIAN YOUNG LAWYERS ASSOCIATION [REFERRED TO]