QURBAN ALI Vs. UNION OF INDIA

JUDGEMENT

(1.) Perused the office report dtd. 18/5/2022.

(2.) Mr. Tushar Mehta, learned Solicitor General submits that chart has already been made over to the Registry of this Court. He has furnished one more set across the Bar, for the perusal of the Court.

(3.) Issue notice in all the fresh matters listed today.