LAWS(SC)-2022-2-105

NASEEMA KHAN Vs. RAHUL SINGH

Decided On February 25, 2022
Naseema Khan Appellant
V/S
Rahul Singh Respondents

JUDGEMENT

(1.) Learned counsel appearing for the petitioner states that he has instructions to withdraw the Transfer Petition.

(2.) Accordingly, the Transfer Petition is dismissed as withdrawn.