VIKRANT BALOURIA Vs. ASHISH KUMAR

JUDGEMENT

(1.) Permission to file Special Leave Petition is granted. IA No.82840/2022 for impleadment is allowed. Cause title be amended accordingly.

(2.) Issue notice returnable on 14/6/2022. Dasti, in addition, is permitted to be served.

(3.) Petitioners are at liberty to serve the Standing Counsel for the State.