(1.) Leave granted.
(2.) We have heard the learned counsel for the parties.
(3.) Accordingly, the paragraphs 11 and 12 of the impugned order would be erased from record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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