LAWS(SC)-2022-11-74

VINAY PRAKASH SINGH Vs. SAMEER GEHLAUT

Decided On November 14, 2022
Vinay Prakash Singh Appellant
V/S
Sameer Gehlaut Respondents

JUDGEMENT

(1.) This Miscellaneous application No.1902 of 2022 is filed in Contempt Petition (Civil) No.2120/2018 in SLP (Civil) No.20417/2017. The applicant in this application is contemnor No.10 (Dr. Shivinder Mohan Singh). The contempt petition culminated in an order dtd. 15/11/2019. We need only refer to the record of proceedings dtd. 15/11/2019 which indicates how the matter was dealt with by the Court.

(2.) Thereafter, we may notice direction No.2, from the order dtd. 3/2/2020, which is as follows:-

(3.) Thereafter the matter came to be finally disposed of by order dtd. 22/9/2022. We need only notice the following part:-