LAWS(SC)-2022-9-208

GIRIJAKUMARI Vs. LAKSHMI SREENI

Decided On September 20, 2022
Girijakumari Appellant
V/S
Lakshmi Sreeni Respondents

JUDGEMENT

(1.) Delay condoned.

(2.) Leave granted.

(3.) The appellants are before this Court seeking enhancement of the compensation as against the sum awarded by the High Court.