(1.) There is delay of 975 days in filing the Review Petition. The explanation offered in the application seeking condonation of delay is not satisfactory at all.
(2.) We, therefore, refuse to condone delay. Consequently, the instant Review Petition is dismissed on the ground of limitation.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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