PANI RAM (DECEASED) Vs. UNION OF INDIA

JUDGEMENT

(1.) Application for substitution of Lrs. of deceased appellant is allowed. Cause title be amended accordingly.

(2.) Application for replacing the name of the advocate Mr. Siddhartha Iyer to Mr. Lalit Kumar in para9 of the judgment dtd. 17/12/2021 passed in the above appeal is allowed.

(3.) Miscellaneous Application and Interlocutory application(s) stand allowed accordingly.