(1.) Respondent-State of Uttar Pradesh has filed counter affidavit inter alia stating as under:
(2.) In view of the above, we direct the respondent to consider the case of the petitioner of pre mature release accordingly, within three months.
(3.) Writ Petition is disposed of accordingly.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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