DAXABEN Vs. STATE OF GUJARAT

Referred Judgements :-

NAGAWWA VS. VEERANNA SHIVALINGAPPA KONJALGI [REFERRED TO]
SHARSDA PRASAD SINHA VS. STATE OF BIHAR [REFERRED TO]
RAJ KAPOOR VS. STATE [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. RAM KISHAN ROHTAGT [REFERRED TO]
MADHAVRAO JIWAJIRAO SCINDIA VS. SAMBHAJIRAO CHANDROJTRAO ANGRE [REFERRED TO]
DHANALAKSHMI VS. R PRASANNA KUMAR [REFERRED TO]
RAMESH KUMAR VS. STATE OF CHHATTISGARH [REFERRED TO]
INDER MOHAN GOSWAMI VS. STATE OF UTTARANCHAL [REFERRED TO]
MONICA KUMAR VS. STATE OF U P [REFERRED TO]
STATE OF AP VS. GOURISHETTY MAHESH [REFERRED TO]
S S CHHEENA VS. VIJAY KUMAR MAHAJAN [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER PAL SINGH BHULLAR [REFERRED TO]
GIAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
PARAMJEET BATRA VS. STATE OF UTTARAKHAND [REFERRED TO]
STATE OF MAHARASHTRA VS. VIKRAM ANANTRAI DOSHI [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. MANINDER SINGH [REFERRED TO]
STATE VS. R. VASANTHI STANLEY AND ORS. [REFERRED TO]
PARBATBHAI AAHIR @ PARBATBHAI BHIMSINHBHAI KARMUR VS. STATE OF GUJARAT [REFERRED TO]
M ARJUNAN VS. STATE REP BY ITS INSPECTOR OF POLICE [REFERRED TO]
THE STATE OF MADHYA PRADESH VS. LAXMI NARAYAN AND OTHERS [REFERRED TO]
UDE SINGH VS. STATE OF HARYANA [REFERRED TO]
KAPIL AGARWAL VS. SANJAY SHARMA [REFERRED TO]