LAWS(SC)-2022-9-35

DR. SEEMA SIKKA Vs. DR. PRANAV SIKKA

Decided On September 05, 2022
Dr. Seema Sikka Appellant
V/S
Dr. Pranav Sikka Respondents

JUDGEMENT

(1.) These transfer petitions have been filed by the petitionerwife seeking transfer of petitions filed by the respondent-husband, namely, (1) Guardian Petition bearing No.55 of 2021 pending before the Family Court, Noida, District Gautam Budh Nagar, Uttar Pradesh; and, (2) Restitution Petition No.1076 of 2021 pending before the Court of Principal Judge, Family Court, Meerut, Uttar Pradesh, to the Family Courts, Karkardooma Complex, Delhi.

(2.) Vide order dtd. 27/9/2021, this Court issued notice on both the transfer petitions.

(3.) We have heard learned counsel for the parties and perused the record.