(1.) Leave granted.
(2.) Respondent no. 2 is served but has not put in appearance.
(3.) Heard learned counsel for the parties and perused the additional documents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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