PANKAJ PRAKASH Vs. UNITED INDIA INSURANCE COMPANY LIMITED

JUDGEMENT

(1.) Leave granted.

(2.) We have heard Mr Ravi Kumar, counsel for the appellant and Mr P P Malhotra, senior counsel with Mr Mohit Paul, counsel for the respondent.

(3.) The appeal arises from a judgment dtd. 6/8/2018 of a Division Bench at the Lucknow Bench of the High Court of Judicature at Allahabad.