LAWS(SC)-2022-5-131

JIGYASA TIWARI Vs. STATE OF UTTAR PRADESH

Decided On May 27, 2022
Jigyasa Tiwari Appellant
V/S
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

(1.) Mr V K Shukla, senior counsel appearing on behalf of the petitioner submits that:

(2.) Issue notice, returnable on 15 July 2022.

(3.) Dasti, in addition, is permitted.