BARUN CHANDRA THAKUR Vs. MASTER BHOLU

Referred Judgements :-

EMPEROR V. N.G. CHATTERJI [REFERRED TO]
AMIT KAPOOR V. RAMESH CHANDER [REFERRED TO]
RAJESHWAR SINGH V. SUBRATA ROY SAHARA [REFERRED TO]
PROVINCE OF BOMBAY VS. KHUSHALDAS S ADVANI SINCE DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVE A GOVINDRAM KHUSHALDAS AND B RAMCHAND KHUSHALDAS [REFERRED TO]
RAMGOPAL GANPATRAI RUIA VS. STATE OF BOMBAY [REFERRED TO]
SOM PRAKASH REKHI VS. UNION OF INDIA [REFERRED TO]
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL VS. SATYEN BHOWMICK [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. GIRDHARILAL SAPURU [REFERRED TO]
STATE BANK OF TRAVANCORE VS. MOHAMMAD MOHAMMAD KHAN [REFERRED TO]
CHINNAMARKATHIAN ALIAS MUTHU GOUNDER CHINNA GOUNDER RAJA GOUNDER VS. AYYAVOO ALIAS PERIANA GOUNDER:AYYAVOO ALIAS PERIANA GOUNDER:AYYAVOO ALIAS PERIANA GOUNDER [REFERRED TO]
PHILIPS INDIA LIMITED STATE BANK OF INDIA VS. LABOUR COURT MADRAS:CENTRAL GOVERNMENT LABOUR COURT [REFERRED TO]
CHANDAVARKAR SITA RATNA RAO VS. ASHALATA S GURAM [REFERRED TO]
UNION CARBIDE CORPORATION VS. UNION OF INDIA [REFERRED TO]
MOHAMMAD ANIS VS. UNION OF INDIA [REFERRED TO]
KRISHNAN VS. KRISHNAVENI [REFERRED TO]
MAHABIR SINGH VS. STATE OF HARYANA [REFERRED TO]
JAGANNATH CHAUDHARY VS. RAMAYAN SINGH [REFERRED TO]
PRATAP SINGH VS. STATE OF JHAKHAND [REFERRED TO]
CONTROLLER OF DEFENCE ACCOUNTS VS. S BALACHANDRAN NAIR [REFERRED TO]
ALOKE NATH DUTTA VS. STATE OF WEST BENGAL [REFERRED TO]
DHAMPUR SUGAR MILLS LTD VS. STATE OF U P [REFERRED TO]
BACHAHAN DEVI VS. NAGAR NIGAM GORAKHPUR [REFERRED TO]
JYOTI PRAKASH RAI VS. STATE OF BIHAR [REFERRED TO]
JABAR SINGH VS. DINESH [REFERRED TO]
UNION OF INDIA VS. INDSWIFT LABORATORIES LTD [REFERRED TO]
ANKUSH SHIVAJI GAIKWAD VS. STATE OF MAHARASHTRA [REFERRED TO]
G. SUNDARRAJAN VS. UNION OF INDIA [REFERRED TO]
SALIL BALI VS. UNION OF INDIA [REFERRED TO]
MUKARRAB ETC. VS. STATE OF U.P. [REFERRED TO]
SHARAT BABU DIGUMARTI VS. GOVT. OF NCT OF DELHI [REFERRED TO]
BALAKRAM VS. STATE OF UTTARAKHAND & ORS. [REFERRED TO]
NITYA DHARMANANDA @ K. LENIN & ANR. VS. SRI GOPAL SHEELUM REDDY ALSO KNOWN AS NITHYA BHAKTANANDA AND ANR. [REFERRED TO]
RAJENDRA RAJORIYA VS. JAGAT NARAIN THAPAK [REFERRED TO]
M.SIDDIQ VS. MAHANT SURESH DAS [REFERRED TO]
OPTO CIRCUIT INDIA LIMITED VS. AXIS BANK [REFERRED TO]
IN RE: TO ISSUE CERTAIN GUIDELINES REGARDING INADEQUACIES AND DEFICIENCIES IN CRIMINAL TRIALS VS. STATE OF ANDHRA PRADESH AND OTHERS [REFERRED TO]