(1.) Leave granted.
(2.) Heard the counsel for the Appellant and Respondent No.1.
(3.) Despite notice having been served through Court on Respondent No.2, as indicated in the Office Report dtd. 11/11/2021, none has entered either vakalatnama or appearance.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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