(1.) We have heard the learned counsel for the petitioner and find no reason to interfere in the order impugned at this stage.
(2.) The Special Leave Petition is dismissed with the aforesaid liberty.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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