PAPPU Vs. STATE OF UTTAR PRADESH

Referred Judgements :-

KALU KHAN V. STATE OF RAJASTHAN [REFERRED TO]
JUSTIN V. UNION OF INDIA AND ORS. [REFERRED TO]
PRITAM SINGH VS. STATE [REFERRED TO]
HANUMANT GOVIND NARGUNDKAR VS. STATE OF MADHYA PRADESH [REFERRED TO]
AGHNOO NAGESIA VS. STATE OF BIHAR [REFERRED TO]
SHIVAJI SAHABRAO BOBADE VS. STATE OF MAHARASHTRA [REFERRED TO]
RAMANIKLAL GOKALDAS VS. STATE OF GUJARAT [REFERRED TO]
DALBIR KAUR DALBIR SINGH VS. STATE OF PUNJAB [REFERRED TO]
BACHAN SINGH STATE OF PUNJAB AND MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH VS. UNION OF INDIA [REFERRED TO]
MACHHI SINGH VS. STATE OF PUNJAB [REFERRED TO]
SHARAD BIRDHICHAND SARDA VS. STATE OF MAHARASHTRA [REFERRED TO]
DHANANJOY CHATTERJEE ALIAS DHANA VS. STATE OF WEST BENGAL [REFERRED TO]
LAXMAN NAIK VS. STATE OF ORISSA [REFERRED TO]
KAMTATIWARI VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAMMI VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF KARNATAKA VS. K YARAPPA REDDY [REFERRED TO]
STATE OF RAJASTHAN VS. KASHI RAM [REFERRED TO]
NOOR AGA VS. STATE OF PUNJAB [REFERRED TO]
SWAMY SHRADDANANDA ALIAS MURALI MANOHAR MIS VS. STATE [REFERRED TO]
ABDULWAHAB ABDULMAJID BALOCH VS. STATE OF GUJARAT [REFERRED TO]
RAMESHBHAI CHANDUBHAI RATHOD VS. STATE OF GUJARAT [REFERRED TO]
SANTOSH KUMAR SATISHBHUSHAN BARIYAR VS. STATE OF MAHARASHTRA [REFERRED TO]
RAMESH CHANDRA AGRAWAL VS. REGENCY HOSPITAL LTD [REFERRED TO]
RAMESHBHAI CHANDUBHAI RATHOD VS. STATE OF GUJARAT [REFERRED TO]
STATE OF M P VS. RAMESH [REFERRED TO]
SANGEET VS. STATE OF HARYANA [REFERRED TO]
RAJ KUMAR SINGH @ RAJU @ BATYA VS. STATE OF RAJASTHAN [REFERRED TO]
SHANKAR KISANRAO KHADE VS. STATE OF MAHARASHTRA [REFERRED TO]
GUDDA @ DWARIKENDRA VS. STATE OF MADHYA PRADESH [REFERRED TO]
ASHOK DEBBARMA @ ACHAK DEBBARMA VS. STATE OF TRIPURA [REFERRED TO]
SUDARSHAN VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. V. SRIHARAN @ MURUGAN [REFERRED TO]
ANJAN KUMAR SARMA AND OTHERS VS. STATE OF ASSAM [REFERRED TO]
MD. MANNAN ALIAS ABDUL MANNAN VS. STATE OF BIHAR [REFERRED TO]
RAVISHANKAR @ BABA VISHWAKARMA VS. STATE OF MADHYA PRADESH [REFERRED TO]
SHATRUGHNA BABAN MESHRAM VS. STATE OF MAHARASHTRA [REFERRED TO]