LAWS(SC)-2022-1-154

HARISH KUMAR Vs. PANKAJ KUMAR GARG

Decided On January 07, 2022
HARISH KUMAR Appellant
V/S
Pankaj Kumar Garg Respondents

JUDGEMENT

(1.) Leave granted.

(2.) This appeal challenges the final judgment and order dtd. 19/12/2017 passed by the High Court of Uttarakhand, Nainital in Writ Petition No.1754 of 2014 (M/S).