(1.) Delay condoned.
(2.) Leave granted.
(3.) The appellants are before this Court assailing the Order dtd. 10/10/2017 passed by the High Court of Karnataka, Bench at Dharwad in M.F.A. No. 102770 of 2017.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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