(1.) Delay condoned.
(2.) Leave granted.
(3.) The present appeals have been filed assailing the judgment dtd. 19/6/2014 and later order dtd. 2/11/2018 passed in review application, whereby the appellants have been denied to become member of the Tamil Nadu Pension Rules, 1978.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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