(1.) Application seeking listing of review petition in open Court is rejected.
(2.) Delay in preferring the review petition is condoned.
(3.) The controversy involved in the matter was dealt with extensively by this Court in its judgment and order dtd. 15/6/2020.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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