HIMALAYA DISTILLERIES LIMITED Vs. URMILA PRADHAN

JUDGEMENT

(1.) On 1/10/2021, the present Transfer Petition was disposed of by directing that the title suit subject matter of this petition shall be transferred to the District Court at Siliguri, West Bengal.

(2.) There is a report submitted to this Court by the learned District Judge, Special Division-I, Sikkim stating that there is no District Judge at Siliguri and therefore, effect could not be given to the order of this Court dtd. 1/10/2021.

(3.) The learned senior counsel appearing for the parties agree that there is a Court of Senior Civil Judge at Siliguri in West Bengal where the suit subject matter of this petition can be tried.