REGENT COMPUTRONICS PVT. LTD.

Goa Public Service Commission Appellant

V/S

Pankaj Rane Respondents

Referred Judgements :-

STATE OF HARYANA VS. SUBASH CHANDER MARWAHA [REFERRED TO]
P K RAMACHANDRA IYER DR Y P GUPTA DR T S RAMAN OM PRAKASH KHAUDHURI VS. UNION OF INDIA [REFERRED TO]
DURGACHARAN MISRA VS. STATE OF ORISSA [REFERRED TO]
MADHYA PRADESH PUBLIC SERVICE COMMISSION MADHYA PRADESH PUBLIC SERVICE COMMISSION MADHYA PRADESH PUBLIC SERVICE COMMISSION VS. NAVNIT KUMAR POTDAR:NARENDRA KUMAR CHOWDHARY:BHANWARLAL [REFERRED TO]
STATE OF PUNJAB VS. MANJIT SINGH [REFERRED TO]
K MANJUSREE VS. STATE OF A P [REFERRED TO]
HEMANI MALHOTRA VS. HIGH COURT OF DELHI [REFERRED TO]
TEJ PRAKASH PATHAK VS. RAJASTHAN HIGH COURT [REFERRED TO]
YOGESH YADAV VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) Leave granted.

(2.) Respondent Nos. 1 to 3 filed writ petition on 22/7/2017. By the impugned judgment, the High Court has allowed the writ petition and has ordered as follows:

(3.) In the appeal, we have heard Shri Pratap Venugopal, learned counsel appearing on behalf of the appellant, Mr. Devadatt Kamat learned senior counsel appearing for respondent No. 1, Mr. Siddharth Dave, learned senior counsel for respondent No. 2, and Mr. Vinay Navare, learned senior counsel appearing for respondent No. 3.

Click here to view full judgment.

GOA PUBLIC SERVICE COMMISSION Vs. PANKAJ RANE

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address