MANISHA JAIN Vs. RAJEEV JINDAL

JUDGEMENT

(1.) Heard the learned counsel appearing for petitioner.

(2.) The Office Report records that service of notice on the respondent is complete.

(3.) Considering the fact that the petitioner is a resident of Dehradun, Uttarakhand, a case is made out to transfer the petition for divorce to the Competent Court at Dehradun.