NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY (NOIDA) Vs. YUNUS

Referred Judgements :-

KINCH V. WALVOTT [REFERRED TO]
EAST END DWELLINGS CO. LTD. V. FINSBURY BOROUGH COUNCIL [REFERRED TO]
UNION OF INDIA V. ANANTO (DEAD) [REFERRED TO]
UMADEVI RAJKUMAR JEURE AND OTHERS V. DISTRICT COLLECTOR [REFERRED TO]
QUEBEC RAILWAY,LIGHT HEAT AND POWER CO. LTD. V. VANDRY [REFERRED TO]
ASWINI KUMAR GHOSE INCORPORATED LAW SOCIETY CALCUTTA HIGH COURT INTERVENERS VS. ARABINDA BOSE [REFERRED TO]
STATE OF BOMBAY VS. PANDURANG VINAYAK [REFERRED TO]
STATE OF TRAVANCORE COCHIN VS. SHANMUGHA VILAS CASHEWNUT FACTORY QUILON [REFERRED TO]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
SAILENDRA NARAYAN BHANJA DEO VS. STATE OF ORISSA [REFERRED TO]
COMMISSIONER OF INCOME TAX DELHI VS. S TEJA SINGH [REFERRED TO]
CHIEF INSPECTOR OF MINES VS. KARAM CHAND THAPAR [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CITY II VS. SHAKUNTALA [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY VS. AMARCHAND N SHROFF [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA VS. MOON MILLS LIMITED [REFERRED TO]
J K COTTON SPINNING AND WEAVING MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
M VENUGOPAL VS. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM A P [REFERRED TO]
HARISH TANDON VS. ADDITIONAL DISTRICT MAGISTRATE ALLAHABAD U P [REFERRED TO]
MANCHERI PUPTHUSSERI AHMED PANNIKOT MADATHIL LAKSHMIKUTTY AMMA VS. KUTHIRAVATTAM ESTATE RECEIVER:KUTHIRAVATTAM ESTATE RECEIVER [REFERRED TO]
STATE OF TAMIL NADU VS. AROORAN SUGARS LIMITED [REFERRED TO]
JOSE ANTONIO CRUZ DOS R RODRIGUESE COMMUNIDADE OF CAVELOSSIM VS. LAND ACQUISITION COLLECTOR:LAND ACQUISITION COLLECTOR [REFERRED TO]
TAHERAKHATOON D VS. SALAMBIN MOHAMMAD [REFERRED TO]
UNION OF INDIA VS. HANSOLI DEVI [REFERRED TO]
STATE OF WEST BENGAL VS. SADAN K BORMAL [REFERRED TO]
NANDKISHORE GANESH JOSHI VS. COMMISSIONER MUNICIPAL CORPN OF KALYAN and DOMBIVALI [REFERRED TO]
P T THOMAS VS. THOMAS JOB [REFERRED TO]
STATE OF PUNJAB VS. JALOUR SINGH [REFERRED TO]
ATTAR SINGH VS. UNION OF INDIA [REFERRED TO]
K N GOVINDAN KUTTY MENON VS. C D SHAJI [REFERRED TO]
ANEETA HADA VS. GODFATHER TRAVELS ALIAS TOURS PVT LTD [REFERRED TO]
VASUDAVE VS. COMMISSIONER AND SECRETARY GOVERNMENT REVENUE DEPARTMENT [REFERRED TO]
CHANABASAPPA VS. SPECIAL LAND ACQUISITION OFFICER U K P [REFERRED TO]
THOMAS JOB VS. P T THOMAS [REFERRED TO]
STATE OF KARNATAKA VS. STATE OF TAMIL NADU & ORS. [REFERRED TO]
THANKAMMA MATHEW VS. STATE OF KERALA [REFERRED TO]
GOVERNMENT OF INDIA VS. VEDANTA LIMITED (FORMERLY CAIRN INDIA LTD.) [REFERRED TO]