LAWS(SC)-2022-8-47

NET RAM YADAV Vs. STATE OF RAJASTHAN

Decided On August 11, 2022
Net Ram Yadav Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) Leave granted.

(2.) This appeal filed by the Appellant is against a judgment and order dtd. 28/2/2018 passed by a Division Bench of the Jaipur Bench of the High Court of Judicature for Rajasthan, dismissing the D.B. Special Appeal Writ No. 2027 of 2017 and affirming an order dtd. 13/12/2017 passed by a Single Bench, whereby the Single Bench had dismissed a Writ Petition being W.P. (C) No. 7392 of 2017 filed by the Appellant, challenging his downgradation in seniority.

(3.) The Appellant, a handicapped candidate of the "OBC" category with the educational qualifications B.A., B.Ed, was selected Senior Teacher under the Education Department of the Government of Rajasthan, through a direct competitive examination.