LAWS(SC)-2022-1-151

GOVINDARAJ Vs. NADARAJAN

Decided On January 03, 2022
GOVINDARAJ Appellant
V/S
NADARAJAN Respondents

JUDGEMENT

(1.) Though served, nobody appears on behalf of the respondents.

(2.) Leave granted.

(3.) We have heard Mr. Romil Pathak, learned counsel appearing on behalf of the appellant.