HDFC BANK LTD. Vs. UNION OF INDIA

Referred Judgements :-

GIRISH MITTAL VS. PARVATI V. SUNDARAM AND ANOTHER [REFERRED TO]
KESHARDEO CHAMRIA VS. RADHA KISSEN CHAMRIA [REFERRED TO]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF GUJARAT VS. RAMPRAKASH P PURI [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
UNION OF INDIA PRITHIPAL SINGH RAM MEHAR RAJ KUMAR DELHI CATTLE BREEDING FARMS PRIVATE LIMITED VS. RAGHUBIR SINGH :UNION OF INDIA [REFERRED TO]
S R BOMMAI VS. UNION OF INDIA [REFERRED TO]
KHODAY DISTILLERIES LIMITED VS. REGISTRAR GENERAL SUPREME COURT OF INDIA [REFERRED TO]
MANOHAR JOSHI VS. NITIN BHAURAO PATIL [REFERRED TO]
MOHAMMAD ASLAM VS. UNION OF INDIA [REFERRED TO]
AJIT KUMAR BARAT VS. SECRETARY INDIAN TEA ASSOCIATION [REFERRED TO]
RUPA ASHOK HURRA VS. ASHOK HURRA [REFERRED TO]
SANJAY SINGH VS. U P PUBLIC SERVICE COMMISSION ALLAHABAD [REFERRED TO]
SONI VRAJLAL JETHALAL VS. SONI JADAVJI GOVINDJI [REFERRED TO]
GIRISH RAMCHANDRA DESHPANDE VS. CEN. INFORMATION COMMR [REFERRED TO]
BIHAR PUBLIC SERVICE COMMISSION VS. SAIYED HUSSAIN ABBAS RIZWI [REFERRED TO]
THALAPPALAM SER. COOP. BANK LTD VS. STATE OF KERALA [REFERRED TO]
UNION OF INDIA VS. MAJOR S.P. SHARMA [REFERRED TO]
SUPREME COURT ADVOCATE-ON-RECORD ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
RESERVE BANK OF INDIA VS. JAYANTILAL N. MISTRY [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [REFERRED TO]
CHIEF INFORMATION COMMISSIONER VS. HIGH COURT OF GUJARAT [REFERRED TO]