LAWS(SC)-2022-5-195

POOJA BHUNESHWAR PRASAD SHARMA Vs. ASHISH VINAYBHAI MISHRA

Decided On May 09, 2022
Pooja Bhuneshwar Prasad Sharma Appellant
V/S
Ashish Vinaybhai Mishra Respondents

JUDGEMENT

(1.) Transfer Petition No. 618 of 2021 has been filed by the petitioner who is the wife of the respondent seeking transfer of Matrimonial Petition being H.M.P. No. 11 of 2021 titled as "Ashish Vinaybhai Mishra v. Pooja Bhuneshwar Prasad Sharma" pending on the file of the learned Principal Judge, Family Court, Bharuch, District Bharuch, Gujarat to the Court of competent jurisdiction in District Dhamtari, Chhattisgarh.