UNION OF INDIA Vs. BHARAT FORGE LTD

Referred Judgements :-

DWARKA NATH VS. INCOME TAX OFFICER SPECIAL CIRCLE D WARD KANPUR [REFERRED TO]
HOCHTIEF GAMMON VS. STATE OF ORISSA [REFERRED TO]
COMPTROLLER AND AUDITOR GENERAL OF INDIA GIAN PRAKASH NEW DELHI VS. K S JAGANNATHAN [REFERRED TO]
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST VS. V R RUDANI [REFERRED TO]
MANSUKHLAL VITHALDAS CHAUHAN VS. STATE OF GUJARAT [REFERRED TO]
GLOBAL ENERGY LTD VS. ADANI EXPORTS LTD [REFERRED TO]
RELIANCE ENERGY LIMITED VS. MAHARASHTRA STATE ROAD DEVLOPMENT CORPORATION LTD [REFERRED TO]
SARVESH REFRACTORIES P LTD VS. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS [REFERRED TO]
RASHTRIYA ISPAT NIGAM LTD VS. DEWAN CHAND RAM SARAN [REFERRED TO]
TEJAS CONSTRUCTIONS AND INFRASTRUCTURE PVT LTD VS. MUNICIPAL COUNCIL SENDHWA [REFERRED TO]
MICHIGAN RUBBER INDIA LTD VS. STATE OF KARNATAKA [REFERRED TO]
JAGDISH MANDAL VS. STATE OF ORISSA [REFERRED TO]
CENSUS COMMISSIONER VS. R KRISHNAMURTHY [REFERRED TO]
RELIANCE TELECOM LTD. & ANR. VS. UNION OF INDIA & ANR. [REFERRED TO]