HIMANSHU KUMAR Vs. STATE OF CHHATTISGARH

Referred Judgements :-

M S SHERIFF VS. STATE OF MADRAS [REFERRED TO]
BABAN SINGH VS. JAGDISH SINGH [REFERRED TO]
M L SETHI VS. R P KAPUR [REFERRED TO]
CHAJU RAM VS. RADHEY SHYAM [REFERRED TO]
SANTOKH SINGH VS. IZHAR HUSSAIN [REFERRED TO]
K KARUNAKARAN VS. T V EACHARA WARRTER [REFERRED TO]
S P KOHLI CIVIL SURGEON FEROZEPUR VS. HIGH COURT OF PUNJAB AND HARYANA [REFERRED TO]
CHANDRAPAL SINGH VS. MAHARAJ SINGH [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. RAJESH GANDHI [REFERRED TO]
PRITISH VS. STATE OF MAHARASHTRA [REFERRED TO]
SECRETARY MINOR IRRIGATION AND RURAL ENGG SERVICES UP VS. SAHNGOO RAM ARYA [REFERRED TO]
DIVINE RETREAT CENTRE VS. STATE OF KERALA [REFERRED TO]
NATIONAL HUMAN RIGHTS COMMISSION VS. STATE OF GUJARAT [REFERRED TO]
STATE OF WEST BENGAL VS. COMMITTEE FOR PROTECTION OF DEMOCRATIC [REFERRED TO]
R S SUJATHA VS. STATE OF KARNATAKA [REFERRED TO]
NARMADA BAI VS. STATE OF GUJARAT [REFERRED TO]
MUTHU KARUPPAN VS. PARITHI ILAMVAZHUTHI [REFERRED TO]
M MUTHUSWAMY VS. SPECIAL POLICE ESTABLISHMENT [REFERRED TO]
SHARAD PAWAR VS. JAGMOHAN DALMIYA [REFERRED TO]
K.V.RAJENDRAN VS. SUPERINTENDENT OF POLICE, CBCID SOUTH ZONE, CHENNAI [REFERRED TO]
SANJIV RAJENDRA BHATT VS. UNION OF INDIA [REFERRED TO]
E SIVAKUMAR VS. UNION OF INDIA AND ORS [REFERRED TO]
ROMILA THAPAR AND ORS VS. UNION OF INDIA AND ORS [REFERRED TO]
AARISH ASGAR QURESHI VS. FAREED AHMED QURESHI & ANR [REFERRED TO]
STATE OF PUNJAB VS. JASBIR SINGH [REFERRED TO]