B.A. UMESH Vs. UNION OF INDIA

Referred Judgements :-

GOPAL VINAYAK GODSE VS. STATE OF MAHARASHTRA [REFERRED TO]
SUNIL BATRA CHARLES GURMUKH SOBRAJ VS. DELHI ADMINISTRATION:DELHI ADMINISTRATION [REFERRED TO]
T V VATHEESWARAN VS. STATE OF TAMIL NADU [REFERRED TO]
SHER SINGH VS. STATE OF PUNJAB [REFERRED TO]
TRIVENIBEN HARBHAJAN SINGH LAL SINGH INDIAN COUNCIL OF FAMILY AND SOCIAL WELFARE GURCHARAN SINGH AND PRITAM SINGH REP VS. STATE OF GUJARAT:STATE OF JAMMU AND KASHMIR:UNION OF INDIA:STATE OF TAMIL NADU:STATE OF PUNJAB [REFERRED TO]
B A UMESH VS. REGR GEN HIGH COURT OF KARNATAKA [REFERRED TO]
SHATRUGHAN CHAUHAN VS. UNION OF INDIA [REFERRED TO]
AJAY KUMAR PAL VS. UNION OF INDIA (UOI) [REFERRED TO]
MD. MANNAN ALIAS ABDUL MANNAN VS. STATE OF BIHAR [REFERRED TO]